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State of Madhya Pradesh - Section

Section 91 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

91. Medical Certificate.

- A candidate directly recruited to the service shall, subject to these rules, be required at the time of his appointment to produce a Medical Certificate of fitness in Form XXIII signed by Medical Officer in the State Government Service not below the rank of a Civil Surgeon to show that he is in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties.