Section 102 in The Haryana New Mandi Townships Building Rules, 1967
102. Application for connection - [Section 4(2)(k) and (1)].
- Every person, who carries out any water-borne sanitary or drainage installation or any work in connection therewith for any existing or new building or in any other premises shall apply to the Administrator at least 7 clear days before the date on which the connection is required.
