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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Jharkhand - Subsection

Section 51(a) in Jharkhand Co-operative Societies Act, 2008

(a)when passed by the Registrar, the State Co-operative Tribunal, Co-operative Forum, a liquidator or by an arbitrator or arbitrators, by any Civil Court having local jurisdiction in the same manner as a decree of the District Judge made in the suit pending before him.