Gauhati High Court
Page No.# 1/19 vs The State Of Assam And 10 Ors on 15 September, 2023
Page No.# 1/19
GAHC010163262022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5880/2022
MANU MAYA BHATTARAI AND 42 ORS
PRESIDENT,
6 NO. SUNPURA GAON PANCHAYAT,
C/O- DHANDIRAJ BHATTARAI,
VILL- NATUN BALIJAN,
P.S- CHANGCHAP CHARIALI,
P.O- NATUN BALIJAN,
DIST- TINSUKIA, ASSAM,
PIN-786158
2: MANOJ GHIMIRE
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
S/O- NARANDRA GHIMIRA
VILL- NATUN BALIJAN
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
3: SOVA DHUNGANA
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O- RAM CHANDRA DHUNGANA
Page No.# 2/19
VILL- TORIBARI
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
4: AJITA LIMBU
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O- NANOA KUMAR LIMBU
VILL- NAPOTIYA
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
5: TARUN GOGOI
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
S/O- HEM CHANDRA GOGOI
VILL- 2 NO. NAPATIA
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
Page No.# 3/19
6: MOHANTA DEORI
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
S/O- SAILENDRA DEORI
VILL- UDAIPUR
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
7: KHAM NATH POKHRAL
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
S/O- CHANDRALAL POKHRAL
VILL- SUNPURA
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
8: MON BAHADUR CHETRI
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O- GHANSHYAM CHETRI
VILL- DUNIYAPIUR
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
Page No.# 4/19
DIST- TINSUKIA
ASSAM
PIN-786158
9: SUNITA BURAGOHAIN
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O-SURAJ BURAGOHAIN
VILL- DOLAPANI
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
10: KAMALI DAS
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O- DIMBESWAR DAS
VILL- SUNPURA BILLGAON
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
11: JUNALI DEORI
MEMBER
6 NO. SUNPURA GAON PANCHAYAT
C/O- KEKHA RAM DEORI
Page No.# 5/19
VILL- SUNPURA DEORI GAON
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
ALL OF THE ABOVE ARE FROM 6 NO. SUNPURA GAON PANCHAYAT
12: SATIMA SONOWAL BARUAH
PRESIDENT
4 NO. NA SADIYA GAON PANCHAYAT
C/O- CHANDAN BARUAH
VILL- 7 MILE DUKANI GAON
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
13: RAJ KUMARI MUNDA
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
C/O- SUKURAM MUNDA
VILL- 9 MILE DHUM PATHAR
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
Page No.# 6/19
PIN-786158
14: AROTI BURAGOHAIN
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
C/O- NARAYAN BURAGOHAIN
VILL- PURANA LAKHIMPURIYA
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
15: BIJU SONOWAL
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
S/O- BIDYA SAGAR SONOWAL
VILL- 9 MILE DHUM PATHAR
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
16: SURJYAMAN RAI
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
S/O- JUNADHAN RAI
VILL- 5TH MILE BISHMONA GAON
P.S- NA SADIYA
Page No.# 7/19
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
17: MONIJA BEGOM
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
C/O- KUDUCH ALI
VILL- 5TH MILE NA SADIYA
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
18: RAM BAHADUR CHETRY
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
S/O- KUL BAHADUR CHETRY
VILL- 8TH MILE KUNDIL KINAR
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
19: ANIRUDDHA BARUAH
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
Page No.# 8/19
S/O- JOY CHANDRA BARUAH
VILL-7TH MILE DUKANI GAON
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
20: ULIN GOGOI
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
S/O- RAMDHAN GOGOI
VILL- BOSA GAON
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
21: KRISHNA NIRMOLIYA
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
C/O- JATIN NIRMOLIYA
VILL-BHOBOLA BILGAON
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
Page No.# 9/19
PIN-786158
22: MAMON BURAGOHAIN
MEMBER
4 NO. NA SADIYA GAON PANCHAYAT
S/O- SCHEKENDRA BURAGOHAIN
VILL- PODUM PULA
P.S- NA SADIYA
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
ALL ARE FROM 4 NO. NA SADIYA GAON PANCHAYAT
23: ALPANA SONOWAL
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
C/O- JINTU BORUWA
VILL- HIMOLUGURI
AMBIKAPUR
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
24: PADUMI GOGOI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
C/O- KAMAL GOGOI
VILL- MILANPUR BHABOLA
Page No.# 10/19
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
25: LAKHI KAYRALA
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
S/O- TILUSON KAYRALA
VILL- AMBIKAPUR
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
26: JISHNA DEORI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
C/O- RAJESH DEORI
VILL- ADHARKHA RUKMINI DEORI GAON
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
27: JITAMANI GOGOI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
Page No.# 11/19
C/O- ANANTA GOGOI
VILL- NASAKI
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
28: MON BAHADUR CHETTRI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
S/O- BOM BDR CHETTRI
VILL- BOR DHANIYA
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
29: DEKA DEORI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
S/O-MAHADEO DEORI
VILL- NITAI DEORI GAON
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
Page No.# 12/19
30: TULAN SONOWAL
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
S/O- PURANDAR SONOWAL
VILL- UPAR TAKAJAN
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
31: MINAKHI DEORI
MEMBER
5 NO. AMBIKAPUR GAON PANCHAYAT
C/O- BIPUL DEORI
VILL- TAKAJAN DEORI GAON
P.S- CHANGCHAP CHARIALI
P.O- NATUN BALIJAN
DIST- TINSUKIA
ASSAM
PIN-786158
32: RINKU DEORI
MEMBER
11NO. BURA BURI GAON PANCHAYAT
C/O- TONU DEORI
VILL-BURA BURI
P.S- NA- SADIYA
Page No.# 13/19
P.O- KUNDIL
DIST- TINSUKIA
ASSAM
PIN-786158
33: BISNU MAYA CHETRI
PRESIDENT
1NO. KUNDIL GAON PANCHAYAT
C/O- RAMAN SINGH CHETRI
VILL- KUNDIL
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
34: RAJU ALEY
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- BUDHI BDR ALEY
VILL- 1 NO KUNDIL GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
35: PABITRA KUMARY THAPA
MEMBER
1NO. KUNDIL GAON PANCHAYAT
Page No.# 14/19
C/O- KUMAR THAPA
VILL- BOJAL GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
36: LAKHI PROVA DAS
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- PRAMAD DAS
VILL- DISAI GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
37: PURNIMA BORDOLOI
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- MADHAB BORDOLOI
VILL- BOGORI BARI
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
Page No.# 15/19
38: MUKUT MECH
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- KRISHNA MECH
VILL- GURMURA CHAPORI
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
39: ASHOK GURUNG
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- GAKUL GURUNG
VILL- KUNDIL BAZAR
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
40: BISHNU MAYA THAPA
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- GOPAL THAPA
VILL- KUNDIL CHAPORI
P.S- SADIYA
P.O- CHAPAKHOWA
Page No.# 16/19
DIST- TINSUKIA
ASSAM
PIN-786157
41: LILI GOGOI
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- NAREN GOGOI
VILL- ZIYA GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
42: RAMA YADAV
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- LAXMAN YADAV
VILL- GURMURA GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
43: MAIJAN GOGOI
MEMBER
1NO. KUNDIL GAON PANCHAYAT
C/O- LILESHWAR GOGOI
Page No.# 17/19
VILL- DIKRANG GAON
P.S- SADIYA
P.O- CHAPAKHOWA
DIST- TINSUKIA
ASSAM
PIN-786157
ALL ARE FROM 1NO. KUNDIL GAON PANCHAYA
VERSUS
THE STATE OF ASSAM AND 10 ORS
TO BE REP. BY THE PRINCIPAL SECRETARY, TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, ASSAM, DISPUR,
GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
PANJABARI
JURIPAR GUWAHATI-37
4:THE DEPUTY COMMISSIONER
TINSUKIA
ASSAM
PIN-786125
5:THE CHIEF EXECUTIVE OFFICER
TINSUKIA ZILLA PARISHAD
TINSUKIA
ASSAM
PIN-786125
6:THE SADIYA ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
P.O- KUNDIL
Page No.# 18/19
SUB DIVISION- SADIYA
DIST- TINSUKIA
ASSAM
PIN-786158
7:THE NO 5 AMBIKAPUR GAON PANCHAYAT
REP. BY THE SECRETARY
NO.5 AMBIKAPUR GAON PANCHAYAT
P.O- NATUN BALIJAN
SUB DIVISION- SADIYA
DIST- TINSUKIA
ASSAM
PIN-786158
8:THE NO.4 SADIYA GAON PANCHAYAT
REP. BY SECRETARY
P.O- KUNDIL
SUB DIVISION- SADIYA
DIST- TINSUKIA
ASSAM
PIN-786158
9:THE 6 NO. SUNPURA GAON PANCHAYAT
REP. BY THE SECRETARY
6 NO. SUNPURA GAON PANCHAYAT
P.O- NATUN BALIJAN
SUB- DIVISION- SADIYA
DIST- TINSUKIA
ASSAM
PIN-786158
10:THE 11 NO. BURA BURI GAON PANCHAYAT
REP. BY THE SECRETARY
11 NO. BURA BURI GAON PANCHAYAT
P.O- BURA BURI
SUB- DIVISION- SADIYA
DIST- TINSUKIA
ASSAM
PIN-786157
Page No.# 19/19
11:1 NO. KUNDIL GAON PANCHAYAT
REP. BY THE SECRETARY
1 NO. KUNDIL GAON PANCHAYAT
P.O- CHAPAKHOWA
P.S- SADIYA
DIST- TINSUKIA
ASSAM
PIN-78615
Advocate for the Petitioner : MR. M H LASKAR
Advocate for the Respondent : SC, P AND R.D.
BEFORE
JOINT REGISTRAR (JUDL.) MR. CHINMOY BARUAH
ORDER
Date : 15.09.2023 Case taken up before the Lawazima Court.
Learned counsel Mr. M. Hossain appears for the petitioners. Perused the records.
The office note dated 15.09.2023 reveals that notice was issued to the respondent Nos. 6 to 11 by usual process on 12.04.2023 and the service report has been received back.
A perusal of the said service report reveals that notice has been duly served upon the respondent Nos. 6 to 11. As such, service is complete in respect of the said respondents (respondent Nos. 6 to 11).
In view of the above, the matter may be placed before the Hon'ble Court.
Joint Registrar (Judicial) Comparing Assistant