Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 508 in Rules under the United Provinces Excise Act, 1910

508. Arrangements for drawing tari.

- Persons thus licensed must make their own arrangements for drawing Tari with the owners of Tari-producing trees unless they are themselves the owners of such trees.