Supreme Court - Daily Orders
U.T. Chandigarh vs Balwant Singh @ Nanha Ram on 14 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.9 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 17337/2017
(Arising out of impugned final judgment and order dated 29-09-2016
in CRMM No. 33026/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
U.T. CHANDIGARH & ANR. Petitioner(s)
VERSUS
BALWANT SINGH @ NANHA RAM Respondent(s)
(IA No.68799/2017-CONDONATION OF DELAY IN FILING and
IA No.68803/2017-CONDONATION OF DELAY IN REFILING)
Date : 14-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashoka Kumar Thakur,Adv.
Mr. Imran Khan,Adv.
Mr. Anil K. Chopra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Issue notice.
Until further orders from this Court, Operation of the impugned order shall remain stayed. (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2017.08.16 12:52:46 IST Reason: