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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(b) in The Opium Act, 1878

(b)where, in the cases of an offence under clause, (b) or (c) of the same section, the offender is transporting, importing or exporting any opium exceeding the quantity (if any) which he is permitted to transport, import or export, as the case my be, the whole of the opium which has is transporting or exporting;