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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(1)The constitution of the Court, and the term of office of its members shall be prescribed by the Statutes.