Section 59(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(2)The members of a Panchayat Samiti constituted upon its dissolution before the expiration of its duration under sub-section (1), shall continue only for the remainder of the period for which the members of the Panchayat Samiti would have continued under sub-section (1) had it not been so dissolved.
