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[Cites 0, Cited by 0] [Section 73(13)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(13)(i) in Rajasthan Co-operative Societies Rules, 2003

(i)whether the auditor had obtained all the information and explanations, which to the best of his knowledge and belief, were necessary for the purpose of his audit;