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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zb) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(zb)"third party research report" means a research report produced by a person or entity other than the research analyst or research entity.