Calcutta High Court
Kirit Bikram Kishore Dev Burman vs Union Of India on 30 July, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1607 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
KIRIT BIKRAM KISHORE DEV BURMAN
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 30th July, 2009.
Appearance:
Mr. Amitabh Shukla, Adv.
For the respondents.
The Court : Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one appeared for the petitioner. The writ petition is as such dismissed. Interim orders, if any, are vacated.
(GIRISH CHANDRA GUPTA, J.) SP/