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Bombay High Court

Rangnath Vinayak Shinde And Another vs Ashok Limbraj Shinde Thr Gpa Neelavati ... on 13 February, 2019

Author: T. V. Nalawade

Bench: T. V. Nalawade

                                               1                                904 ca.5624.16.odt


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                               BENCH AT AURANGABAD.

                            904 CIVIL APPLICATION NO.5624 OF 2016
                                        IN RA/216/2014

                        RANGNATH VINAYAK SHINDE AND ANOTHER
                                       VERSUS
                            ASHOK LIMBRAJ SHINDE TRHOUGH
                       GPA NEELAVATI ASHOK SHINDE AND ANOTHER
                                            ...
      Advocate for Applicants : Mr. S. B. Bhapkar.
      Advocate for Respondent No.1 : Mr. Prashant Deshmukh.
                                            ...

                                          CORAM :    T. V. NALAWADE, J.

DATE : 13th February, 2019. P.C.:

. The learned counsel for Applicants seeks time. Pendency of this matter does not amount to stay of any kind to anything and the proceeding pending, if any, before any Court can go on. Remove from the board.
[ T. V. NALAWADE, J. ] ndm ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 01:50:22 :::