Bombay High Court
Rangnath Vinayak Shinde And Another vs Ashok Limbraj Shinde Thr Gpa Neelavati ... on 13 February, 2019
Author: T. V. Nalawade
Bench: T. V. Nalawade
1 904 ca.5624.16.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
904 CIVIL APPLICATION NO.5624 OF 2016
IN RA/216/2014
RANGNATH VINAYAK SHINDE AND ANOTHER
VERSUS
ASHOK LIMBRAJ SHINDE TRHOUGH
GPA NEELAVATI ASHOK SHINDE AND ANOTHER
...
Advocate for Applicants : Mr. S. B. Bhapkar.
Advocate for Respondent No.1 : Mr. Prashant Deshmukh.
...
CORAM : T. V. NALAWADE, J.
DATE : 13th February, 2019. P.C.:
. The learned counsel for Applicants seeks time. Pendency of this matter does not amount to stay of any kind to anything and the proceeding pending, if any, before any Court can go on. Remove from the board.
[ T. V. NALAWADE, J. ] ndm ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 01:50:22 :::