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State of Jharkhand - Section

Section 365 in Bihar Education Code, 1961

365. Admission rules.

- The Managing Committee of each Government Higher Secondary/Multi-purpose School should draw up rules for the guidance of the Headmaster/Principal when admitting boys to the school. In all cases preference should be given in the first place to boys whose parents are permanent residents of the district, and secondary to other permanent resident of the State.(D.P.I.'s circular no. 50, dated the 13th November 1913.)