Supreme Court - Daily Orders
Md. Samim Azad vs Union Of India on 11 July, 2019
Bench: R. Banumathi, R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C)DIARY No(s).9987 OF 2019
IN
CIVIL APPEAL NO. 1382 OF 2019
MD. SAMIM AZAD ... PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. ....RESPONDENT(S)
O R D E R
Application for hearing of the review petition in the open Court is rejected.
Delay condoned.
We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (R. SUBHASH REDDY) NEW DELHI 11TH JULY, 2019 Signature Not Verified Digitally signed by MADHU BALA Date: 2019.07.12 16:30:44 IST Reason: ITEM NO.1004 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 9987/2019 IN C.A. NO. 1382 OF 2019 MD. SAMIM AZAD Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) IA No. 46298/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT AND IA No. 46287/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION AND IA No. 46292/2019 - STAY APPLICATION) Date : 11-07-2019 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE R. SUBHASH REDDY By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing of the review petition in the open Court is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)