Bombay High Court
San Marine Exports vs M. V. Cma Cgm Titus And 2 Ors on 23 April, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ADMIRALTY SUITS NO. 43 OF 2021
San Marine Exports ....PETITIONER
V/S
M. V. Cma Cgm Titus And 2 Ors ....RESPONDENT
WITH JUDGES ORDER NO. 94 OF 2020 In COMMERCIAL ADMIRALTY SUITS 43 OF 2021 San Marine Exports ....PETITIONER V/S M. V. Cma Cgm Titus And 2 Ors ....RESPONDENT Advocate Arnab Ghosh for the Plaintiff in COMAS/43/2020 Advocate Arpeeta Panvalkar i/b Renata Partners for Defendant No. 1.
Advocate Sapana Rachure for Defendant Nos. 2 & 3.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd April, 2024 P.C. :
S. O. to 18/06/2024 .
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