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[Cites 0, Cited by 2] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(b) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(b)the procedure to be followed by Controller and appellate authorities in the performance of their functions under this Act;