Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 6 February, 2024
Author: Anoop Kumar Mendiratta
Bench: Anoop Kumar Mendiratta
$~17.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018 and CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD ..... Petitioner
Through: Mr. Gurmehar S. Sistani &
Ms.Natasha Thakur, Advocates.
versus
SANJIV KAPOOR & ANR ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 06.02.2024 It is already 04:00 P.M. No more time left since matters have to be taken up in Special Division Bench with Hon'ble Mr. Justice V. Kameswar Rao.
Re-notify on 05.08.2024.
ANOOP KUMAR MENDIRATTA, J FEBRUARY 6, 2024 B.S. Rohella This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2024 at 22:25:48