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Delhi High Court - Orders

M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 6 February, 2024

Author: Anoop Kumar Mendiratta

Bench: Anoop Kumar Mendiratta

                                    $~17.
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 520/2018 and CRL.M.A. 29584/2018
                                                M/S LG POLYMERS INDIA PVT LTD          ..... Petitioner
                                                             Through: Mr. Gurmehar S. Sistani                                                  &
                                                                       Ms.Natasha Thakur, Advocates.

                                                                                      versus

                                                SANJIV KAPOOR & ANR                                                        ..... Respondents
                                                             Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                                                  ORDER

% 06.02.2024 It is already 04:00 P.M. No more time left since matters have to be taken up in Special Division Bench with Hon'ble Mr. Justice V. Kameswar Rao.

Re-notify on 05.08.2024.

ANOOP KUMAR MENDIRATTA, J FEBRUARY 6, 2024 B.S. Rohella This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2024 at 22:25:48