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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Protection of Children from Sexual Offences Act, 2012

(3)Where the report under sub-section (1) is given by a child, the same shall be recorded under sub¬section (2) in a simple language so that the child understands contents being recorded.