Madhya Pradesh High Court
Premsingh vs Khajan Sainani Ashram School Pisnawal on 1 July, 2023
Author: Hirdesh
Bench: Hirdesh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6702 of 2023 (PREMSINGH Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS) Dated : 01-07-2023 Shri Ayush Agrawal, learned counsel for the appellant.
Learned counsel for the appellant prays for and is granted one week time to remove the defects pointed out by the office.
List after removal of defects.
(HIRDESH) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 7/1/2023 5:07:11 PM