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Himachal Pradesh High Court

H.P. Power Corporation Ltd. vs . Adritz Hydro Pvt. Ltd. on 25 October, 2024

H.P. Power Corporation Ltd. vs. Adritz Hydro Pvt. Ltd.

Arb. Case No. 623 of 2024 25.10.2024 Present: Ms. Kusum Chaudhary, Advocate, for the petitioner.

Mr. Janesh Gupta, Advocate, for the respondent.

Pleadings are complete. List before appropriate Bench on 08.11.2024.

(Rakesh Kainthla) Judge October 25, 2024 (ravinder)