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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 16 January, 2019

Author: M.S.Karnik

Bench: M.S.Karnik

                                                                        923. wp 7786.18.doc

Urmila Ingale

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION
                                     WRIT PETITION NO. 7786 OF 2018

                 Ramdas Athawale and ors.                            .. Petitioners
                       Vs.
                 Dr.S.P.Gaikwad and anr.                              .. Respondents


                 Mr.Susheel Mahadeshwar a/w Ms.Ranjana Todankar, for the
                 Petitioners.
                 Mr.Amit Borkar, for Respondent No.1.
                 Mr.S.D.Rayrikar, AGP for State - Respondent No.2.


                                                   CORAM : M.S.KARNIK, J.

DATE : 16th JANUARY 2019 P.C. :

Stand over to 29/01/2019. To be placed along with Writ Petition Stamp No. 1348 of 2019.
(M.S.KARNIK, J.) 1/1 ::: Uploaded on - 16/01/2019 ::: Downloaded on - 18/01/2019 05:17:54 :::