Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 16 January, 2019
Author: M.S.Karnik
Bench: M.S.Karnik
923. wp 7786.18.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale and ors. .. Petitioners
Vs.
Dr.S.P.Gaikwad and anr. .. Respondents
Mr.Susheel Mahadeshwar a/w Ms.Ranjana Todankar, for the
Petitioners.
Mr.Amit Borkar, for Respondent No.1.
Mr.S.D.Rayrikar, AGP for State - Respondent No.2.
CORAM : M.S.KARNIK, J.
DATE : 16th JANUARY 2019 P.C. :
Stand over to 29/01/2019. To be placed along with Writ Petition Stamp No. 1348 of 2019.
(M.S.KARNIK, J.) 1/1 ::: Uploaded on - 16/01/2019 ::: Downloaded on - 18/01/2019 05:17:54 :::