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State of Maharashtra - Section

Section 55 in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

55. Counting of votes.

- At every election where a poll is taken, votes shall be counted by, or under the supervision and direction of the Returning Officer and each contesting candidate and his counting agent shall have a right to be present at the time of counting. The Returning Officer may allow such number of counting agents per candidates so as to conduct the counting process in free, fair and transparent manner.