Section 12(1) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020
(1)These standards prescribed under this section shall be applicable to,-(i)the fish feed manufactured in the State and sold within the State;(ii)fish feed manufactured in other States and brought into the State for distribution / sales;(iii)manufactured in other countries and imported into the State for distribution and sales in the State.
