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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(1)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)on an aerial cable way or aerial rope way in case where the requirements of sub-rule (2) are complied with.