Calcutta High Court
Smt. Anima Dutt & Anr vs Smt. Sudha Rani Dutta & Ors on 22 June, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 1988 of 2010
PLA No. 39 of 1986
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
IN THE GOODS OF:
GOBARDHAN DUTTA (DECED.)
AND
IN THE MATTER OF:
SMT. ANIMA DUTT & ANR.
VERSUS
SMT. SUDHA RANI DUTTA & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 22nd June, 2010.
Appearance:
Ms. Sucharita Biswas, Adv.
The Court : Affidavit-in-opposition be filed within two weeks;
reply thereto, if any, may be filed within two weeks thereafter. The matter will appear as an adjourned chamber application in the monthly list of August, 2010.
(SANJIB BANERJEE, J.) Bp.
A.R(C.R)