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[Cites 0, Cited by 0] [Section 735] [Entire Act]

Bengal Presidency - Subsection

Section 735(a) in Police Regulations, Bengal , 1943

(a)Deputy Superintendents are members of the Bengal Police Service and are appointed (i) partly by promotion from amongst Inspectors as laid down in Appendix XLII and (ii) partly by direct recruitment under the Bengal Provincial Services Recruitment Rules.