Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(3) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (3)The Government may, for the purpose of sub-section (2), fix different hours for different classes of shops or for different areas or for different times of the year.
