Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 42 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001 42. Printing of Reports. - The Secretariat of the Commission shall arrange for the printing of the Annual and Special Reports within a month after its finalisation.
