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[Cites 0, Cited by 0] [Section 987] [Entire Act]

Bengal Presidency - Subsection

Section 987(k) in Police Regulations, Bengal , 1943

(k)Condemned and unserviceable arms, component parts of arms and ordnance stores must on no account be sold locally, but must be returned to the Arsenal, as must empty brass cartridge cases, (short or long) and lead, which should be dug out of the butts annually.