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Allahabad High Court

State Of U.P.Through Its Secy. ... vs Jai Govind And Ors. on 2 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2

Case :- SPECIAL APPEAL DEFECTIVE No. - 443 of 2010
Petitioner :- State Of U.P.Through Its Secy. P.W.D.And Ors. 1615
(S/S)03

Respondent :- Jai Govind And Ors.

Petitioner Counsel :- C.S.C.

Respondent Counsel :- Prem Shanker

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. List with connected matter, namely Special Appeal No. 64(S/B) of 2006(State of U.P. Vs. Prabhu Narayan Sharma). Order Date :- 2.7.2010 Shahnaz