Allahabad High Court
State Of U.P.Through Its Secy. ... vs Jai Govind And Ors. on 2 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SPECIAL APPEAL DEFECTIVE No. - 443 of 2010 Petitioner :- State Of U.P.Through Its Secy. P.W.D.And Ors. 1615 (S/S)03 Respondent :- Jai Govind And Ors. Petitioner Counsel :- C.S.C. Respondent Counsel :- Prem Shanker Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. List with connected matter, namely Special Appeal No. 64(S/B) of 2006(State of U.P. Vs. Prabhu Narayan Sharma). Order Date :- 2.7.2010 Shahnaz