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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1)(a) in Telangana Infectious Diseases Act, 1950

(a)
(i)is without proper lodging or accommodation, or
(ii)is lodged in a place occupied by more than one family, or
(iii)is without medical supervision directed to the prevention of the spread of the disease, or
(iv)is in a place where his presence is a danger to the people in the neighbourhood; and