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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(b) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(b)No suspension allowance shall be payable to a workman if he wants to have the domestic enquiry stayed till the decision of an Authority or civil/criminal Court.