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[Cites 0, Cited by 0] [Section 1042(1)] [Section 1042] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1042(1)(viii) in Rules under the United Provinces Excise Act, 1910

(viii)Head Salesman. - "Head Salesman" means a person selected and appointed by the Collector for carrying on sales at a shop under State Management with the assistance of Assistant Salesman.