(d)the numbers borne by the entries [in each Part of the general register of revenue-paying lands,] [Words repealed, by Bengal Act 2 of 1906 and E. B. & A. Act 1 of 1907. In the districts in respect of which any order is issued under clause (a) or clause (b) of Section 19A of the present Act.] and under each local division in the mauzawar register which are affected by the change here recorded.
