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State of Assam - Section

Section 13 in The Assam Factories Service Rules, 1990

13. Selection Board.

- The Board for considering promotion to the posts of Chief Inspector of Factories, Joint Chief Inspector of Factories and Senior Inspector of Factories shall consist of the following :
(i) Commissioner and Secretary, Labour and Employment Department Chairman.
(ii) Joint Secretary/Deputy Secretary, Labour and EmploymentDepartment Member-Secy.
(iii) Secretary, Personnel or his nominee not below the rank ofDeputy Secretary Member.
(iv) Chief Inspector of Factories Member :
Provided that in the event of promotion to the post of Chief Inspector of Factories, the Chief Inspector of Factories shall not be associated in the Selection Board.