Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458(3)] [Section 458] [Entire Act] NCT Delhi - Subsection Section 458(3)(ii) in The Delhi Municipal Corporation Act, 1957 (ii)issue process on behalf of any such person, without payment or on part payment of the fees prescribed under this section.