Section 80A(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 80A(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)to the expression "the Kachchh University Act, 2003" shall be construed as if it were a reference to "the Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003", and

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State of Gujarat - Subsection

Section 80A(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003