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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 20 September, 2023

OD - 37
                                    ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    CS/88/2015

                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                   VS
                     MESSRS EXTERIOR INTERIOR LIMITED


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : September 20, 2023.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
..for the plaintiff.
The Court: Mr. Jayanta Sengupta, learned Counsel is appearing for the plaintiff. Plaintiff's witness No. 1 is present and examination in chief has started.
During his examination, the signature of the parties in the lease deed are marked as Exhibits A, B, C and D. As per the prayer made by the Counsel for the plaintiff, examination in chief of the witness is deferred.
Let the matter be fixed on 4th December, 2023 at 3.45 P.M. (KRISHNA RAO, J.) Sbghosh