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[Cites 0, Cited by 0] [Section 282(25)] [Section 282] [Entire Act]

Union of India - Subsection

Section 282(25)(c) in Cantonments Act, 1924

(c)for the proprietors or drivers of vehicles, boats, or other conveyances, or of animals kept or plying for hire; [* * *] [The word "or" was rep. by Act 15 of 1942, s.12.]