Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(ii) in Finance (No. 2) Act, 2014 (ii)to furnish such information as he may require in relation to such matter."(II)in sub-section (3), in clause (ia), in the proviso, for clause (b), the following clause shall be substituted, namely:-
