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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(vi) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(vi)"Factory" shall have the same meaning as assigned to it in the Factories Act, 1948 (LXIII of 1948);