Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act] Union of India - Subsection Section 78(2)(g) in The Disaster Management Act, 2005 (g)any other matter which is to be, or may be, prescribed, or in respect of which provision is to be made by rules.