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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1) in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

(1)Any candidate of an election in a ward in any Panchayat Samiti or Zila Parishad other than-
(a)a candidate set up by a National party, or
(b)a candidate set up by State Party (recognised for the State of Haryana), or
(c)a candidate referred to in paragraph 9,
shall choose and shall be allotted in accordance with the provisions hereinafter set out in this paragraph, one of the symbol specified as free symbol for that Panchayat Samiti or Zila Parishad by notification under paragraph 5.