Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(5)(i) in The Merchant Shipping (Fire Appliances) Rules, 1969

(i)a receptacle containing an adequate quantity of sand or saw dust impregnated with soda or any other dry material suitable for quenching oil fires together with a scoop for distributing the contents of the receptacle;