Supreme Court - Daily Orders
Fatta vs State Of Haryana on 7 August, 2025
Bench: Sudhanshu Dhulia, Aravind Kumar
ITEM NO.119 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 603/2012
FATTA . & ORS. Appellant(s)
VERSUS
STATE OF HARYANA Respondent(s)
IA No. 33482/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 07-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s) Mr. Satyendra Kumar, AOR
Mr. Harikesh Singh, Adv.
Mr. Sandeep Sinhmar, Adv.
Mr. Abhimanyu Tewari, AOR
Mr. Sidhant Saroha, Adv.
Mr. Sidhant Awasthy, Adv.
Mr. Aniket Kumar Parcha, Adv.
Mr. Himanshu Sehrawat, Adv.
For Respondent(s) Mr. Samar Vijay Singh, AOR
Ms. Sabarni Som, Adv.
Dr. Sukhdev Sharma, Adv.
Mr. Aman Dev Sharma, Adv.
Mr. Gaj Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of adjournment made by the learned counsel for the respondent(s), list on 11.09.2025.
Signature Not Verified(NIRMALA NEGI) Digitally signed by Nirmala Negi Date: 2025.08.08 (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS 12:49:16 IST Reason: ASSISTANT REGISTRAR