Section 32A(2) in Tamil Nadu Transparency In Tenders Rules, 2000
(2)Where the Procuring Entity invokes the multi-stage tendering process, the Tender Inviting Authority shall call for initial submissions containing their applications or proposals without a financial bid, containing the following items, namely:-(a)proposals relating to the technical, quality or performance characteristics of the subject matter of the procurement;(b)contractual terms and conditions of supply:(c)where relevant, the professional and technical competence, experience and qualifications of the tenderers.
