Section 2(2)(c) in The Vice-President's Pension Act, 1997
(c)[ to secretarial staff consisting of a Private Secretary, an Additional Private Secretary, a Personal Assistant and two Peons and office expenses not exceeding [ninety thousand rupees] [Substituted by Act 29 of 2008, section 2, for clause (c) (w.e.f. 30.12.2008).] per annum;]