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Supreme Court - Daily Orders

Canara Bank vs K.L.Rajgarhia (D) Thru Lrs. on 5 December, 2016

Author: L. Nageswara Rao

Bench: L. Nageswara Rao

                                                                            (REVISED)
     ITEM NO.25                          COURT NO.5                SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal No(s).             2483/2014

     CANARA BANK                                                    Appellant(s)

                                                 VERSUS

     K.L.RAJGARHIA                                                  Respondent(s)
     (office report for directions)

     Date : 05/12/2016 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                           [IN CHAMBER]

     For Appellant(s)                   Mr. Anupam Dhingra, Adv.
                                        Mr. Aayush Agarwala, Adv.
                                        Mr. Pramod B. Agarwala,Adv.

     For Respondent(s)                  Mr. Shekhar Kumar,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Mr. Shekhar Kumar, learned counsel for the respondent submits that he is appearing for Lrs Nos. 1-4 of deceased sole Respondent. Service is complete. I.A. No.1 is allowed.

List the matter before the Court.





     (HEMALATHA MOHAN)                                    (TAPAN KR. CHAKRABORTY)
          SR.P.A.                                              COURT MASTER




Signature Not Verified

Digitally signed by
HEMALATHA MOHAN
Date: 2016.12.13
09:55:56 IST
Reason:
ITEM NO.25                COURT NO.5                 SECTION XIV

                S U P R E M E C O U R T O F      I N D I A
                        RECORD OF PROCEEDINGS

Civil Appeal No(s).    2483/2014

CANARA BANK                                           Appellant(s)

                                   VERSUS

K.L.RAJGARHIA                                         Respondent(s)

(office report for directions) Date : 05/12/2016 This appeal was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] For Appellant(s) Mr. Anupam Dhingra, Adv.
Mr. Aayush Agarwala, Adv.
Mr. Pramod B. Agarwala,Adv.
For Respondent(s) Mr. Shekhar Kumar,Adv.
UPON hearing the counsel the Court made the following O R D E R Mr. Shekhar Kumar, learned counsel for the respondent submits that he is appearing for Respondent Nos. 1-4. Service is complete.
List the matter before the Court.


   (HEMALATHA MOHAN)                        (TAPAN KR. CHAKRABORTY)
        SR.P.A.                                   COURT MASTER