Supreme Court - Daily Orders
Canara Bank vs K.L.Rajgarhia (D) Thru Lrs. on 5 December, 2016
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
(REVISED)
ITEM NO.25 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2483/2014
CANARA BANK Appellant(s)
VERSUS
K.L.RAJGARHIA Respondent(s)
(office report for directions)
Date : 05/12/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBER]
For Appellant(s) Mr. Anupam Dhingra, Adv.
Mr. Aayush Agarwala, Adv.
Mr. Pramod B. Agarwala,Adv.
For Respondent(s) Mr. Shekhar Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Shekhar Kumar, learned counsel for the respondent submits that he is appearing for Lrs Nos. 1-4 of deceased sole Respondent. Service is complete. I.A. No.1 is allowed.
List the matter before the Court.
(HEMALATHA MOHAN) (TAPAN KR. CHAKRABORTY)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
HEMALATHA MOHAN
Date: 2016.12.13
09:55:56 IST
Reason:
ITEM NO.25 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2483/2014
CANARA BANK Appellant(s)
VERSUS
K.L.RAJGARHIA Respondent(s)
(office report for directions) Date : 05/12/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] For Appellant(s) Mr. Anupam Dhingra, Adv.
Mr. Aayush Agarwala, Adv.
Mr. Pramod B. Agarwala,Adv.
For Respondent(s) Mr. Shekhar Kumar,Adv.
UPON hearing the counsel the Court made the following O R D E R Mr. Shekhar Kumar, learned counsel for the respondent submits that he is appearing for Respondent Nos. 1-4. Service is complete.
List the matter before the Court.
(HEMALATHA MOHAN) (TAPAN KR. CHAKRABORTY)
SR.P.A. COURT MASTER