Madhya Pradesh High Court
Vishram Singh vs The State Of Madhya Pradesh on 26 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1911 of 2013 (VISHRAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 26-09-2022 Parties through their counsel.
Shri Ajay Shukla, learned Government Advocate prays for and is granted ten days' time to file objection to the pending interlocutory application.
List thereafter.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
ahd
Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/27/2022
2:57:13 PM